Ghanshyam & Another vs D.D.C.& Others
2017 Latest Caselaw 217 ALL

Citation : 2017 Latest Caselaw 217 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Ghanshyam & Another vs D.D.C.& Others on 5 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 33102 of 2000
 

 
Petitioner :- Ghanshyam & Another
 
Respondent :- D.D.C.& Others
 
Counsel for Petitioner :- A.K.Sharma
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,Rajiv Gupta
 

 
Hon'ble Bharati Sapru,J.

List revised.

None appears to press the petition.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 5.5.2017

pks

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