Citation : 2017 Latest Caselaw 215 ALL
Judgement Date : 5 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - B No. - 8671 of 2001 Petitioner :- Smt. Samarajji And Another Respondent :- The D.D.C., Jaunpur And Another Counsel for Petitioner :- Ram Kirti Singh Counsel for Respondent :- C.S.C.,A.K.Sharma,Preetpal Singh,Virendra Kumar Pal Hon'ble Bharati Sapru,J.
List revised.
None appears to press the petition.
The matter is dismissed in default.
Interim order, if any, stands vacated.
Order Date :- 5.5.2017
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