Dr. Bijay Kumar Upadhyay vs State Of U.P. And 5 Ors.
2017 Latest Caselaw 211 ALL

Citation : 2017 Latest Caselaw 211 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Dr. Bijay Kumar Upadhyay vs State Of U.P. And 5 Ors. on 5 May, 2017

Bench: Vikram Nath, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 35840 of 2016
 

 
Petitioner :- Dr. Bijay Kumar Upadhyay
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Prakash Narayan Tirpathi
 
Counsel for Respondent :- C.S.C.,Ajay Kumar Maurya,Gautam Baghel,Ratnakar Upadhyay,Vivek Verma
 

 
Hon'ble Vikram Nath,J.

Hon'ble Daya Shankar Tripathi,J.

List after two weeks.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 5.5.2017

atul

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