Amit Kumar Madheshya vs State Of U.P. And 3 Others
2017 Latest Caselaw 209 ALL

Citation : 2017 Latest Caselaw 209 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Amit Kumar Madheshya vs State Of U.P. And 3 Others on 5 May, 2017

Bench: Vikram Nath, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 25460 of 2016
 

 
Petitioner :- Amit Kumar Madheshya
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Daya Shankar Tripathi,J.

List after two weeks.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 5.5.2017

atul

Download the LatestLaws.com Mobile App