Santosh Kumar Srivastava vs State Of U.P. And 7 Others
2017 Latest Caselaw 204 ALL

Citation : 2017 Latest Caselaw 204 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Santosh Kumar Srivastava vs State Of U.P. And 7 Others on 5 May, 2017

Bench: Vikram Nath, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 30057 of 2016
 

 
Petitioner :- Santosh Kumar Srivastava
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Samir Sharma
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Vikram Nath,J.

Hon'ble Daya Shankar Tripathi,J.

On the request made on behalf of Sri S.K. Misra, learned counsel for the respondent Corporation, put up in the additional cause list on 08.05.2017.

Order Date :- 5.5.2017

atul

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