Shamshul vs D.D.C. And Others
2017 Latest Caselaw 200 ALL

Citation : 2017 Latest Caselaw 200 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Shamshul vs D.D.C. And Others on 5 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 51612 of 2000
 

 
Petitioner :- Shamshul
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Tripathi B.G.Bhai
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List correctly showing the name of Shri D.D. Chauhan as learned counsel for the respondent.

Order Date :- 5.5.2017

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