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Jagesar vs D.D.C., Basti And Others
2017 Latest Caselaw 197 ALL

Citation : 2017 Latest Caselaw 197 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Jagesar vs D.D.C., Basti And Others on 5 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 47722 of 2000
 

 
Petitioner :- Jagesar
 
Respondent :- D.D.C., Basti And Others
 
Counsel for Petitioner :- G.S.Bhatt,P.K.Bhatt
 
Counsel for Respondent :- C.S.C.,Dinesh Pathak
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List revised.

Learned counsel for the respondent is not present.

List in the next cause list.

learned counsel for the petitioner shall inform the other side in writing and obtain a receipt thereof that the matter will be taken up in the next cause list.

Order Date :- 5.5.2017

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