Dr. Harish Chandra Gupta vs State Of U.P. And Others
2017 Latest Caselaw 196 ALL

Citation : 2017 Latest Caselaw 196 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Dr. Harish Chandra Gupta vs State Of U.P. And Others on 5 May, 2017

Bench: Vikram Nath, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 46079 of 2011
 

 
Petitioner :- Dr. Harish Chandra Gupta
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shailendra,M.R. Gupta,Sushil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,B.D.Pandey,Neeraj Tripathi
 

 
Hon'ble Vikram Nath,J.

Hon'ble Daya Shankar Tripathi,J.

Put up this case on 08.05.2017.

Order Date :- 5.5.2017

atul

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