Ashok Kumar vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 195 ALL

Citation : 2017 Latest Caselaw 195 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Ashok Kumar vs State Of U.P. And 2 Ors. on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 37797 of 2016
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Jadu Nandan Yadav,Arimardan Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner prays for and is granted three weeks' further time to file rejoinder affidavit.

List in the first week of July 2017.

On the next date name of Sri S.N. Pandey and Sri Himanshu Pandey shall be shown as counsel for the respondents.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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