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Khadim vs State Of U.P.
2017 Latest Caselaw 185 ALL

Citation : 2017 Latest Caselaw 185 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Khadim vs State Of U.P. on 5 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1573 of 2016
 

 
Appellant :- Khadim
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Farooq Ayoob
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for report of Criminal Misc. Case No. 1573 of 2016, S.T. No. 162 of 2014, in Crime no. 215 of 2013 from District Barabanki so as to reach this Court on or before 03.07.2017.

List on 04.07.2017.

Order Date :- 5.5.2017

psd

 

 

 
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