Sanjay Mathur (Architect) vs State Of U.P.
2017 Latest Caselaw 179 ALL

Citation : 2017 Latest Caselaw 179 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Sanjay Mathur (Architect) vs State Of U.P. on 5 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 4233 of 2008
 

 
Applicant :- Sanjay Mathur (Architect)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Smt. Nalini Jain
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed, list on 15.05.2017.

Order Date :- 5.5.2017

psd

Download the LatestLaws.com Mobile App