Girja vs State Of U.P. And 4 Others
2017 Latest Caselaw 177 ALL

Citation : 2017 Latest Caselaw 177 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Girja vs State Of U.P. And 4 Others on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 28312 of 2015
 

 
Petitioner :- Girja
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Manish Chandra Tiwari
 
Counsel for Respondent :- C.S.C.,R.B. Yadav
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Manish Chandra Tiwari, counsel for the petitioner has sent illness slip.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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