Jagbir Singh vs B.D.A.& Others
2017 Latest Caselaw 176 ALL

Citation : 2017 Latest Caselaw 176 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Jagbir Singh vs B.D.A.& Others on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 41516 of 1992
 

 
Petitioner :- Jagbir Singh
 
Respondent :- B.D.A.& Others
 
Counsel for Petitioner :- M.B.Saxena,Anil Kumar Aditya,Ashish Dwivedi,Kuldeep Shanker Amist
 
Counsel for Respondent :- Murlidhar,Ashok Kumar Pandey,R.P. Singh,Ramesh Upadhyay,Satyam Singh,SC,Shiv Nath Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Shiv Nath Singh, counsel for the respondents seeks adjournment.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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