Smt. Poonam Upadhyay vs B.S.A.
2017 Latest Caselaw 175 ALL

Citation : 2017 Latest Caselaw 175 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Smt. Poonam Upadhyay vs B.S.A. on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 27494 of 1993
 

 
Petitioner :- Smt. Poonam Upadhyay
 
Respondent :- B.S.A.
 
Counsel for Petitioner :- T.P. Singh,D.P. Singh
 
Counsel for Respondent :- S.C.,Ashok Mehta,Sanjay Chaturvedi
 

 
Hon'ble Manoj Kumar Gupta,J.

Cause shown for non appearance on 19.8.2016 is found to be sufficient.

The Recall Application no.271758 of 2016 is allowed.

The order dated 19.8.2016 is recalled. The writ petition is restored to its original number.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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