Ram Bahadur Yadav vs D.B.E.O. & Others
2017 Latest Caselaw 174 ALL

Citation : 2017 Latest Caselaw 174 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Ram Bahadur Yadav vs D.B.E.O. & Others on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 10080 of 1991
 

 
Petitioner :- Ram Bahadur Yadav
 
Respondent :- D.B.E.O. & Others
 
Counsel for Petitioner :- A.N.Pandey,B.K.Verma,S.K. Yadav,Shailendra
 
Counsel for Respondent :- Kamlesh Kumar Dwivedi,Mrigraj Singh,S.C.,Sri S.D. Shukla,V.K.Dwivedi
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri S. D. Shukla counsel for the respondents.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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