Pappu vs State Of U.P. & 4 Others
2017 Latest Caselaw 173 ALL

Citation : 2017 Latest Caselaw 173 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Pappu vs State Of U.P. & 4 Others on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 61325 of 2016
 

 
Petitioner :- Pappu
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Sanjeev Kumar Rai
 
Counsel for Respondent :- C.S.C.,Brijesh Ojha
 

 
Hon'ble Manoj Kumar Gupta,J.

List after three weeks.

Counter affidavit, if any, be filed in the meantime.

Counsel for petitioner undertakes to inform counsel for the respondents about the order passed today, in writing.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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