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Shashi Kant Sharma And Ors. vs Conservetor Of Forest
2017 Latest Caselaw 172 ALL

Citation : 2017 Latest Caselaw 172 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Shashi Kant Sharma And Ors. vs Conservetor Of Forest on 5 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5521 of 1993
 

 
Petitioner :- Shashi Kant Sharma And Ors.
 
Respondent :- Conservetor Of Forest
 
Counsel for Petitioner :- Swapnil Kumar,Pradeep Kumar
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

On prayer made by learned standing counsel, case is passed over.

List in the next cause list.

In the meantime, it shall be open to the respondents to file reply to the supplementary affidavit.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 5.5.2017

skv

 

 

 
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