Mahesh Chandra Sharma vs B.S.A., Agra & Others
2017 Latest Caselaw 171 ALL

Citation : 2017 Latest Caselaw 171 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Mahesh Chandra Sharma vs B.S.A., Agra & Others on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 10422 of 1997
 

 
Petitioner :- Mahesh Chandra Sharma
 
Respondent :- B.S.A., Agra & Others
 
Counsel for Petitioner :- S.K.Dubey,H.N. Tripathi
 
Counsel for Respondent :- S.C.,Ashok Nigam,Dinesh Kumar Tiwari,R.B.Yadav,Sudhir Mehrotra
 

 
Hon'ble Manoj Kumar Gupta,J.

Cause shown for non appearance on 15.12.2016 is found to be sufficient.

The Recall Application no.396550 of 2016 is allowed.

The order dated 15.12.2016 is recalled. The writ petition is restored to its original number.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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