Asha Ram Verma And 4 Ors. vs State Of U.P. And 2 Ors.
2017 Latest Caselaw 168 ALL

Citation : 2017 Latest Caselaw 168 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Asha Ram Verma And 4 Ors. vs State Of U.P. And 2 Ors. on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 46397 of 2016
 

 
Petitioner :- Asha Ram Verma And 4 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Sunil Kumar Srivastava,Padmaker Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioners points out that no counter affidavit has been filed so far.

List after three weeks.

Counter affidavit, if any, be filed in the meantime.

Interim order shall remain in operation till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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