Rajendra Kumar Tewari vs C/M Rarajput Rawa Hostel Samiti & ...
2017 Latest Caselaw 167 ALL

Citation : 2017 Latest Caselaw 167 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Rajendra Kumar Tewari vs C/M Rarajput Rawa Hostel Samiti & ... on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22025 of 2000
 

 
Petitioner :- Rajendra Kumar Tewari
 
Respondent :- C/M Rarajput Rawa Hostel Samiti & Others
 
Counsel for Petitioner :- M.B. Yadava
 
Counsel for Respondent :- C.S.C.,B.D,Madhyan
 

 
Hon'ble Manoj Kumar Gupta,J.

List has been revised. No one is present on behalf of the petitioner to press the writ petition.

The writ petition is dismissed for want of prosecution.

Interim order, if any, stands vacated.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

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