Smt. Rinki Devi vs U.P. Power Corporation Ltd. And 6 ...
2017 Latest Caselaw 166 ALL

Citation : 2017 Latest Caselaw 166 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Smt. Rinki Devi vs U.P. Power Corporation Ltd. And 6 ... on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 30648 of 2016
 

 
Petitioner :- Smt. Rinki Devi
 
Respondent :- U.P. Power Corporation Ltd. And 6 Others
 
Counsel for Petitioner :- Ranjit Saxena
 
Counsel for Respondent :- C.S.C.,Mahboob Ahmad,Nripendra Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner is granted time to bring on record the provisional pension order under which he received 90% of gratuity amount and the general provident fund, by means of a supplementary affidavit.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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