Ramesh Kumar Dwivedi vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 164 ALL

Citation : 2017 Latest Caselaw 164 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Ramesh Kumar Dwivedi vs State Of U.P. And 3 Ors. on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 51210 of 2016
 

 
Petitioner :- Ramesh Kumar Dwivedi
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ashutosh Upadhyay,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Chhaya Gupta
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed today is taken on record.

Counsel for petitioner prays for and is granted a week's time to file rejoinder affidavit.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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