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Balbeer Singh vs State Of U.P.
2017 Latest Caselaw 157 ALL

Citation : 2017 Latest Caselaw 157 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Balbeer Singh vs State Of U.P. on 5 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 359 of 2016
 

 
Appellant :- Balbeer Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sushil Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List the matter on 09.05.2017.

Amendment be carried out by the learned counsel for the appellant during the course of the day.

Order Date :- 5.5.2017

psd

 

 

 
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