Citation : 2017 Latest Caselaw 156 ALL
Judgement Date : 5 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 743 of 2016 Appellant :- Kallu @ Indra Kumar & Anr. Respondent :- The State Of U.P Counsel for Appellant :- Ram Naresh Singh Chauhan Counsel for Respondent :- G.A Hon'ble Dr. Kaushal Jayendra Thaker,J.
As prayed, list on 23.05.2017.
Order Date :- 5.5.2017
psd
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