Citation : 2017 Latest Caselaw 154 ALL
Judgement Date : 5 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 506 of 2016 Appellant :- Mohd. Laique @ Toofan Respondent :- State Of U.P. Counsel for Appellant :- Mohd. Waris Farooqui Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
State is granted one week's time to file counter affidavit to the bail application. One week thereafter for rejoinder.
List on 24.05.2017.
Order Date :- 5.5.2017
psd
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