Smt.Usha Pandey And Another vs State Of U.P.& 2 Ors.
2017 Latest Caselaw 1502 ALL

Citation : 2017 Latest Caselaw 1502 ALL
Judgement Date : 31 May, 2017

Allahabad High Court

Smt.Usha Pandey And Another vs State Of U.P.& 2 Ors. on 31 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 2657 of 2008
 

 
Applicant :- Smt.Usha Pandey And Another
 
Opposite Party :- State Of U.P.& 2 Ors.
 
Counsel for Applicant :- T.N.Tiwari
 
Counsel for Opposite Party :- Govt.Advocate,Anil Kumar Shukla,Rajiva Dubey,Salil Kumar Srivastava],Waseem Ahmad
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 3rd July, 2017.

Order Date :- 31.5.2017

Mukesh

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