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Yogi Raj Krishna Laghu Madhyamik ... vs State Of U.P. Thru Secy. Revenue & ...
2017 Latest Caselaw 1496 ALL

Citation : 2017 Latest Caselaw 1496 ALL
Judgement Date : 31 May, 2017

Allahabad High Court
Yogi Raj Krishna Laghu Madhyamik ... vs State Of U.P. Thru Secy. Revenue & ... on 31 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 8243 of 2009
 

 
Petitioner :- Yogi Raj Krishna Laghu Madhyamik Vidyalaya Katghara,Sultanpu
 
Respondent :- State Of U.P. Thru Secy. Revenue & Others
 
Counsel for Petitioner :- O.P. Yadav
 
Counsel for Respondent :- C.S.C.,R.N. Gupta
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri O.P.Yadav, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 31.5.2017

Pachhere/-

 

 

 
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