Sayeed Ansari And 2 Ors. vs The Secretary Personal/Karmik ...
2017 Latest Caselaw 140 ALL

Citation : 2017 Latest Caselaw 140 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Sayeed Ansari And 2 Ors. vs The Secretary Personal/Karmik ... on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 1420 of 2017
 

 
Petitioner :- Sayeed Ansari And 2 Ors.
 
Respondent :- The Secretary Personal/Karmik Govt. Of India And Another
 
Counsel for Petitioner :- Rashid Ali
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed by counsel for the petitioners, case is passed over.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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