Smt. Nalin Ahuja vs State Of U.P. And 3 Others
2017 Latest Caselaw 139 ALL

Citation : 2017 Latest Caselaw 139 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Smt. Nalin Ahuja vs State Of U.P. And 3 Others on 5 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 11870 of 2017
 

 
Petitioner :- Smt. Nalin Ahuja
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Bahadur Singh
 
Counsel for Respondent :- C.S.C.,Rahul Pandey
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Rajiv Ratan holding brief of Sri R. B. Singh points out that no counter affidavit has been filed by the respondent so far.

List after two weeks.

In the meantime, counter affidavit, if any be filed.

Learned counsel for the petitioner shall inform learned counsel for the respondents about the order passed today, in writing.

(Manoj Kumar Gupta, J.)

Order Date :- 5.5.2017

skv

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