Dr. Rajesh Kumar Singh vs Union Of India And 5 Others
2017 Latest Caselaw 138 ALL

Citation : 2017 Latest Caselaw 138 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Dr. Rajesh Kumar Singh vs Union Of India And 5 Others on 5 May, 2017

Bench: Vikram Nath, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - A No. - 11542 of 2017
 

 
Petitioner :- Dr. Rajesh Kumar Singh
 
Respondent :- Union Of India And 5 Others
 
Counsel for Petitioner :- Vidya Prakash Singh,Rakesh Kumar Shukla
 
Counsel for Respondent :- A.S.G.I.,Shyam Singh Sengar
 

 
Hon'ble Vikram Nath,J.

Hon'ble Daya Shankar Tripathi,J.

Put up this case on 09.05.2017, in the additional cause list.

Order Date :- 5.5.2017

atul

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