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President,Dharmchakra Indo ... vs Gopal Pandey & 6 Others
2017 Latest Caselaw 1375 ALL

Citation : 2017 Latest Caselaw 1375 ALL
Judgement Date : 29 May, 2017

Allahabad High Court
President,Dharmchakra Indo ... vs Gopal Pandey & 6 Others on 29 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 172 of 2017
 

 
Appellant :- President,Dharmchakra Indo Japan Buddhishta Cultural Society
 
Respondent :- Gopal Pandey & 6 Others
 
Counsel for Appellant :- Jitendra Kumar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Delay Condonation Application

Issue notice to the respondent returnable at an early date.

Order Date :- 29.5.2017

pks

 

 

 
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