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Stone India Limited Kolkata Thru ... vs Union Of India Service Thru Secy. ...
2017 Latest Caselaw 129 ALL

Citation : 2017 Latest Caselaw 129 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Stone India Limited Kolkata Thru ... vs Union Of India Service Thru Secy. ... on 4 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 2467 of 2009
 

 
Petitioner :- Stone India Limited Kolkata Thru M.D. & Anr.
 
Respondent :- Union Of India Service Thru Secy. Railways & Others
 
Counsel for Petitioner :- Manish Kumar
 
Counsel for Respondent :- Manik Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. This matter is up to 2009. Neither is present on behalf of respondents nor any counter affidavit has been filed. In the interest of justice, two weeks further time is granted to file counter affidavit failing which Public Information Officer, Research Designs and Standards Organization,  Manak Nagar, Lucknow will appear before this court along with record for assistance on 26.05.2017.

2. No one is present on behalf of official opposite party, office is directed to communicated this order to the  concerned authority.

Order Date :- 4.5.2017

Pachhere/-

 

 

 
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