Rohit Kumar Chaubey vs Punjab National Bank,Hrm ...
2017 Latest Caselaw 128 ALL

Citation : 2017 Latest Caselaw 128 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Rohit Kumar Chaubey vs Punjab National Bank,Hrm ... on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 9371 of 2017
 

 
Petitioner :- Rohit Kumar Chaubey
 
Respondent :- Punjab National Bank,Hrm Division New Delhi & 2 Others
 
Counsel for Petitioner :- Vijai Prakash Tiwari
 
Counsel for Respondent :- Ravi Prakash Pandey
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Ravi Prakash Pandey, counsel for the respondents.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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