Nayeemullah And 2 Others vs State Of U.P.
2017 Latest Caselaw 1200 ALL

Citation : 2017 Latest Caselaw 1200 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Nayeemullah And 2 Others vs State Of U.P. on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1761 of 2006
 

 
Appellant :- Nayeemullah And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vinod Kumar Shahi,Ajmal Khan,Manish Bajpai,Rajesh Kumar,Salik Ram
 
Counsel for Respondent :- Govt.Advocate,D.P.Singh Somvanshi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. This appeal is of the year 2006.

2. The only request made by learned counsel for appellant that the matter be adjourned.

3. All the accused are on bail.

4. List on 31st May, 2017 as last chance.

Order Date :- 25.5.2017

Mukesh

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