Sanjog Bhati vs Vijay Kumar Dhareja & 3 Others
2017 Latest Caselaw 120 ALL

Citation : 2017 Latest Caselaw 120 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Sanjog Bhati vs Vijay Kumar Dhareja & 3 Others on 4 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 340 of 2017
 

 
Appellant :- Sanjog Bhati
 
Respondent :- Vijay Kumar Dhareja & 3 Others
 
Counsel for Appellant :- Kumar Dhananjay,Ram Kishore Pandey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent returnable at an early date.

Order Date :- 4.5.2017

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