Umesh Kumar And 6 Others vs Chairman,Life Insurance ...
2017 Latest Caselaw 12 ALL

Citation : 2017 Latest Caselaw 12 ALL
Judgement Date : 3 May, 2017

Allahabad High Court

Umesh Kumar And 6 Others vs Chairman,Life Insurance ... on 3 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13019 of 2017
 

 
Petitioner :- Umesh Kumar And 6 Others
 
Respondent :- Chairman,Life Insurance Corporation Of India Kanpur & 5 Ors.
 
Counsel for Petitioner :- Bhaju Ram Pprasad Sharma,Arvind Kumar Srivastava
 
Counsel for Respondent :- Manish Goyal,Prakash Padia
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the petitioners states that he is in receipt of a counter affidavit.

He prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 3.5.2017

skv

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