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Lok Nath & Another. vs State Of U.P.
2017 Latest Caselaw 1197 ALL

Citation : 2017 Latest Caselaw 1197 ALL
Judgement Date : 25 May, 2017

Allahabad High Court
Lok Nath & Another. vs State Of U.P. on 25 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 96 of 2001
 

 
Appellant :- Lok Nath & Another.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.S.Shukla
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  The appeal is of the year 2001. 

2.  Issue fresh bailable warrant against all the appellants through Chief Judicial Magistrate concerned returnable on 8th June, 2017.

Order Date :- 25.5.2017

Mukesh

 

 

 
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