Smt.Archana @ Bittan And 2 Ors. vs State Of U.P. And Another
2017 Latest Caselaw 1196 ALL

Citation : 2017 Latest Caselaw 1196 ALL
Judgement Date : 25 May, 2017

Allahabad High Court

Smt.Archana @ Bittan And 2 Ors. vs State Of U.P. And Another on 25 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 2034 of 2007
 

 
Applicant :- Smt.Archana @ Bittan And 2 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Manish Singh Chauhan
 
Counsel for Opposite Party :- G.A,Ratnesh Agnihotri
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 29th May, 2017.

Order Date :- 25.5.2017

Mukesh

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