Citation : 2017 Latest Caselaw 117 ALL
Judgement Date : 4 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 336 of 2017 Appellant :- Smt. Arsey Jahan Respondent :- Mohammad Faroor @ Farooq Khan Counsel for Appellant :- Adarsh Bhushan Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Put up on 08.05.2017 as fresh.
Order Date :- 4.5.2017
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