Branch Manager M/S.Mayfair ... vs Presiding Officer Labour Court ...
2017 Latest Caselaw 1133 ALL

Citation : 2017 Latest Caselaw 1133 ALL
Judgement Date : 24 May, 2017

Allahabad High Court

Branch Manager M/S.Mayfair ... vs Presiding Officer Labour Court ... on 24 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4979 of 2001
 

 
Petitioner :- Branch Manager M/S.Mayfair Knitting Industries Ltd. Lucknow
 
Respondent :- Presiding Officer Labour Court Lucknow
 
Counsel for Petitioner :- Manish Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list along with office report regarding service of notice upon opposite party no.2.

Interim order, if any, shall continue till next date of listing.

Order Date :- 24.5.2017

psd

(Vivek Chaudhary,J.)

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