Citation : 2017 Latest Caselaw 1129 ALL
Judgement Date : 24 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 1055 of 2002 Petitioner :- Mohd. Mustafa Khan Respondent :- The Chief Forest Conservator U.P. Lucknow And Anors. Counsel for Petitioner :- J.P.Pandey,Ravi Shanker Mishra,V.N.Shukla Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
The case is listed peremptorily today. However, learned counsel for petitioner made a request that the matter may be adjourned for today.
As a last opportunity, list peremptorily in next cause list. No further adjournment shall be given on next date of listing.
Order Date :- 24.5.2017
psd
(Vivek Chaudhary,J.)
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