U.P.S.E.B. vs Mool Chand Sharma & Another
2017 Latest Caselaw 109 ALL

Citation : 2017 Latest Caselaw 109 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

U.P.S.E.B. vs Mool Chand Sharma & Another on 4 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 651 of 1998
 

 
Appellant :- U.P.S.E.B.
 
Respondent :- Mool Chand Sharma & Another
 
Counsel for Appellant :- S.C. Srivastava
 
Counsel for Respondent :- R.C. Gupta
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri R.C. Gupta, learned counsel for the respondent prays for and is allowed a week's time to make the deficiency good for the cross-objection as per the office report dated 03.05.2017.

Order Date :- 4.5.2017

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