Kishan Lal Barwa vs Ripudaman Kumar Saharan And ...
2017 Latest Caselaw 106 ALL

Citation : 2017 Latest Caselaw 106 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Kishan Lal Barwa vs Ripudaman Kumar Saharan And ... on 4 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 768 of 2008
 

 
Appellant :- Kishan Lal Barwa
 
Respondent :- Ripudaman Kumar Saharan And Others
 
Counsel for Appellant :- Sundeep Agarwal,Lal Mani Singh
 
Counsel for Respondent :- Pankaj Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in the next cause list showing the name of Shri Atul Dayal as learned counsel for the petitioner.

Order Date :- 4.5.2017

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