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Abdul Rehman vs State Of U.P. And Others
2017 Latest Caselaw 105 ALL

Citation : 2017 Latest Caselaw 105 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Abdul Rehman vs State Of U.P. And Others on 4 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 50787 of 2006
 

 
Petitioner :- Abdul Rehman
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Lallan Prasad Pal
 
Counsel for Respondent :- C.S.C.,A.K. Mehrotra,N.Mishra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List revised.

None appears to press the petition.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 4.5.2017

pks

 

 

 
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