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Dr. Ashok Nigam {Objection Filed} vs State Of U.P. Thru Chief Secy. & 4 ...
2017 Latest Caselaw 1032 ALL

Citation : 2017 Latest Caselaw 1032 ALL
Judgement Date : 23 May, 2017

Allahabad High Court
Dr. Ashok Nigam {Objection Filed} vs State Of U.P. Thru Chief Secy. & 4 ... on 23 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 2877 of 2007
 

 
Petitioner :- Dr. Ashok Nigam {Objection Filed}
 
Respondent :- State Of U.P. Thru Chief Secy. & 4 Ors.
 
Counsel for Petitioner :- Neerav Chitravanshi
 
Counsel for Respondent :- C.Sc..
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. It has been informed by Additional learned Standing Counsel that earlier this matter was argued by Shri Zaffar Zilani, learned AGA who has resigned, therefore, fresh nomination is required and this matter may be listed after two weeks.

2. Appreciating the request of Additional learned Standing Counsel, list this case in the month of July, 2017.

Order Date :- 23.5.2017

Pachhere/-

 

 

 
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