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Sushil Kumar vs State Of U.P. Thru. C.B.I.
2017 Latest Caselaw 1018 ALL

Citation : 2017 Latest Caselaw 1018 ALL
Judgement Date : 23 May, 2017

Allahabad High Court
Sushil Kumar vs State Of U.P. Thru. C.B.I. on 23 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 959 of 2014
 

 
Appellant :- Sushil Kumar
 
Respondent :- State Of U.P. Thru. C.B.I.
 
Counsel for Appellant :- Mohemmed Amir Naqvi,Nandit Kumar Srivastava,Rakesh Kumar Yadav,Sandeep Sharma
 
Counsel for Respondent :- Bireshwar Nath
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by Nandit Kumar Srivastava, learned counsel for appellant  list on 10th July. 2017.

Order Date :- 23.5.2017

Mukesh

 

 

 
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