Citation : 2017 Latest Caselaw 1015 ALL
Judgement Date : 23 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 629 of 2016 Appellant :- Sarfaraz Alam @ Raja Respondent :- State Of U.P. Counsel for Appellant :- Mahmood Alam Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Objection / Counter affidavit as well as reply/ rejoinder affidavit filed today are taken on record.
2. As requested by learned A.G.A. list this matter on 31st May, 2017.
Order Date :- 23.5.2017
Mukesh
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