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Suresh Chandra Bajpai S/O Raja Ram ... vs State Of U.P. Thru Prin. Secy. ...
2017 Latest Caselaw 1 ALL

Citation : 2017 Latest Caselaw 1 ALL
Judgement Date : 3 May, 2017

Allahabad High Court
Suresh Chandra Bajpai S/O Raja Ram ... vs State Of U.P. Thru Prin. Secy. ... on 3 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 757 of 2010
 

 
Petitioner :- Suresh Chandra Bajpai S/O Raja Ram Bajpai
 
Respondent :- State Of U.P. Thru Prin. Secy. P.W.D. & Ors.
 
Counsel for Petitioner :- R.P. Awasthi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri R.P. Awasthi, learned counsel for the petitioner has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List again.

Order Date :- 3.5.2017

Pachhere/-

 

 

 
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