Saurabh @ Vishal Chaubey vs State Of U.P.
2017 Latest Caselaw 1746 ALL

Citation : 2017 Latest Caselaw 1746 ALL
Judgement Date : 27 June, 2017

Allahabad High Court

Saurabh @ Vishal Chaubey vs State Of U.P. on 27 June, 2017

Bench: Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21067 of 2017
 

 
Applicant :- Saurabh @ Vishal Chaubey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Surendra Kumar Chaubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Amar Singh Chauhan,J.

As pryaed, put up on 03.07.2017, as fresh.

Order Date :- 27.6.2017

Swati

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