Ajay Kumar Gupta And 5 Ors. vs Shri Lal Dhar Yadav Tehsildar ...
2017 Latest Caselaw 1726 ALL

Citation : 2017 Latest Caselaw 1726 ALL
Judgement Date : 15 June, 2017

Allahabad High Court

Ajay Kumar Gupta And 5 Ors. vs Shri Lal Dhar Yadav Tehsildar ... on 15 June, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONTEMPT No. - 1151 of 2017
 

 
Applicant :- Ajay Kumar Gupta And 5 Ors.
 
Opposite Party :- Shri Lal Dhar Yadav Tehsildar Tehsil Bangarmau & Others
 
Counsel for Applicant :- Nouphil Ahmad,Syed Ahmad Jamal
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioners prays for and is granted three days' time to file proof of service of the order on respondents.

Put up as fresh on 11.07.2017.

Order Date :- 15.6.2017

psd

(Vivek Chaudhary,J.)

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